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Himachal Pradesh High Court

Uma Stone Crusher vs . H.P. State Electricity on 5 December, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Uma Stone Crusher Vs. H.P. State Electricity Board Ltd. and Others CWP No.8934 of 2024 05.12.2024 Present: Mr. Shriyek Sharda, Advocate, for the petitioner.

Ms. Sunita Sharma, Senior Advocate, with Mr. Dhananjay Sharma, Advocate, for respondent No.1.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, Mr. Ravi Chauhan, Deputy Advocate General, for respondents No.2 and 3/State.

List on 30.12.2024. In the meantime, pleadings be completed, if not already completed.



             December 05, 2024                        (Sandeep Sharma),
               (Rajeev Raturi)                              Judge