Section 5(v) in Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions
(v)Non-recurring grant-in-aid means a grant-in-aid given in lump sum for any specific purpose at a time such as, Pratishtha of Deity, replacement of broken image, or special repairs caused by natural calamities i.e., fire, lightening, earthquake, heavy rains etc. and for any other valid reason;
