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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 13(4) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(4)The persons appointed on contract basis shall not be eligible to become subscriber of the Fund unless their contracts of appointment specifically provide for the same.