Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(25) in The General Clauses Act, 1977 (1920 A. D.) (25)Month. - "Month" shall mean a month reckoned according to the [Gregorian calendar ; ] [Substituted by Act XXI of Svt 2011 for 'Bikrami Calendar' with effect from 1st April, 1955.]
