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Orissa High Court

M/S. Arss Damoh-Hirapur vs Republic Of India (Cbi) And .... ... on 15 April, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLMC No. 2091 OF 2022

                                M/s. ARSS Damoh-Hirapur             ....              Petitioner(s)
                                Tolls Private Ltd. and others
                                                                      Mr. T. K. Mishra, Advocate

                                                           -versus-

                             Republic of India (CBI) and            ....         Opposite Party(s)
                              others
                                                                        Mr. S. Nayak, Advocate
                                                                Ms. P. Naidu, Advocate for O.P.3



                                     CORAM: JUSTICE SIBO SANKAR MISHRA

                                                         ORDER

15.04.2024 Order No.

08. 1. List this matter on 02.05.2024.

(S.S. Mishra) Judge Swarna Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa Date: 16-Apr-2024 18:35:51 Page 1 of 1