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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7) in Tamil Nadu Public Libraries Act, 1948

(7)['State'] [This word was substituted for the word 'Province' by the Adaptation Order of 1950.] means the [State] [This word was substituted for the word 'Province' by the Adaptation Order of 1950.] of Tamil Nadu;