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Madhya Pradesh High Court

Narendra Kumar Gautam vs The State Of Madhya Pradesh on 11 October, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6639 of 2020 (NARENDRA KUMAR GAUTAM Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2022 None for the parties.

Advocates are abstaining from Court work today. List after four weeks.

(MANINDER S BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 10/12/2022 10:52:57 AM