Madhya Pradesh High Court
Narendra Kumar Gautam vs The State Of Madhya Pradesh on 11 October, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6639 of 2020 (NARENDRA KUMAR GAUTAM Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2022 None for the parties.
Advocates are abstaining from Court work today. List after four weeks.
(MANINDER S BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 10/12/2022 10:52:57 AM