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[Cites 0, Cited by 0] [Section 189A(1)] [Section 189A] [Entire Act]

State of Maharashtra - Subsection

Section 189A(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)on his land without obtaining permission under this Act or any other law for the time being in force or in contravention of any condition attached to such permission: