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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1) in Himachal Pradesh Board of School Education Act, 1968

(1)The Government shall have the right to address the Board with reference to anything conducted or done by the Board and to communicate to the Board its views on any matter with which the Board is concerned.