Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Uttar Pradesh - Subsection Section 5A(4) in The U.P. Prevention of Cow Slaughter Act, 1955 (4)The form of permit, the form of application therefor and the procedure for disposal of such application shall be such as may be prescribed.
