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Punjab-Haryana High Court

State Of Punjab And Others vs Gopal Singh on 28 September, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                          R.F.A. No. 420 of 2004 (O&M)

State of Punjab and others
                                               ....... Appellants
                   Versus


Gopal Singh
                                               ...... Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, Deputy Advocate General, Punjab.

Mr. P.S. Jammu, Advocate, for the land owner. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1142 of 2004, titled Gajjan Singh and another Versus State of Punjab and others.

(RAJESH BINDAL) 28.09.2010 JUDGE sarita