Punjab-Haryana High Court
State Of Punjab And Others vs Gopal Singh on 28 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 420 of 2004 (O&M)
State of Punjab and others
....... Appellants
Versus
Gopal Singh
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
Mr. P.S. Jammu, Advocate, for the land owner. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1142 of 2004, titled Gajjan Singh and another Versus State of Punjab and others.
(RAJESH BINDAL) 28.09.2010 JUDGE sarita