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National Green Tribunal

C N Prem Sagar vs Gudalur Municipalityrep By Its ... on 20 April, 2022

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.02 to 06: Court No -- 2

BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 107 of 2021 (SZ)
With
Original Application No. 42 of 2013 (SZ)
Original Application No. 86 of 2017 (SZ)

 
  
   
   
 
 
 

 
 
 

Origii Application No. 190 of 201

nal Application No. 209 of 2018, {SZ

a rough Video Conference) °

IN THE MATTER OF:

S.M. Sivan,
Silver Cloud Estates,

Nilgiris. ...Applicant(s)

Versus

The Government of Tamil Nadu,
Rep by its Secretary to Government,
Department of Environment & Forest,
Chennai and Others.
... Respondent(s)

With Original Application No. 42 of 2013 (SZ) (Earlier O.A. No. 5525/2018 (PB) P.Radhakrishnan, Ooty.

... Applicant (s) Vs The Union of India, MoEF, Rep by its Secretary, New Delhi and others. ... Respondent(s) With Original Application No. 86 of 2017 (SZ) (Earlier O.A. No. 526/2018 (PB) P.Subramani, Gudalur, the Nilgiris. ...Applicant(s) Vs The Government of Tamil Nadu, Rep. by its Secretary . Department of Environment and Forest, . ~ Chennai and 7 others. ... Respondent(s) With of 2015 (SZ) : 8) (PB) TE Et Original Application N@ (Earlier O.A. No. 527 C.N. Prem Sagar, Pe Hence - Scene TE Gudalur, Nilgiris.

-Applicant(s) Gudalur Municipality Rep. by its Commissi Gudalur and 4 others .Respondent(s) Original Application No. 209 6f , (Earlier O.A. No. 528/2018 (PB) | Madayya, Gudalur TK, The Nilgiri District & another ..Applicant(s) Vs Gudalur Municipality, Rep. by the Commissioner of Gudalur, The Nilgiri District and 7 others. ... Respondent(s) Date of hearing: 20.04.2022. CORAM:

HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER O.A. No. 107 of 2021 (SZ) For Applicant(s): Mrs. Selvi George For Respondent(s): Dr. D. Shanmuganathan for R1, R2, R4 & R5S Mr. S. Sai Sathya Jith for R3 & R6 Mr. P. Srinivas though Mr. Ponraj for R7 Mr. J. Franklin for R8 O.A. No. 42 of 2013 (SZ) For Applicant(s): Mrs. Selvi George For Respondent(s): Dr. D. Shanmuganathan for R1, R2,R4 &R5 Mr. S. Sai Sathya Jith for R3 & R6 Mr: P. Srinivas though Mr..Ponraj for R7* Mr. J. Franklin for R (Smt. Justice Pushpa Sathyanarayana) Sd/-
siceceeeeesseneeeeeeseesssaeeeers E.M. (Dr. Satyagopal Korlapati) O. A. No.107/2021, 42/2013, 86/2017, 190/2015 & 209/2015 (SZ) 20.04.2022, Sr.