Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Odisha - Subsection Section 105(2) in The Orissa Town Planning and Improvement Trust Act, 1956 (2)The provisions of Sub-sections (2) to (4) of Sections 102 to 104 shall apply to the said estimate.
