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Delhi High Court - Orders

Libra Automotives Private Limited vs Bmw India Financial Services Private ... on 24 November, 2023

                                    $~58
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 290/2022
                                                LIBRA AUTOMOTIVES PRIVATE LIMITED                                                    ..... Petitioner
                                                                                      Through:                Mr. Aamir Siraj, Advocate.

                                                                                      versus

                                                BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED
                                                                                       ..... Respondent
                                                             Through:

                                                                                      ORDER

% 24.11.2023 I.A. 23508/2023(u/S 151 of CPC on behalf of Petitioner for permission to bring on record additional documents)

1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.

2. Re-notify on 29th January, 2024.

BY ORDER (COURT MASTER) NOVEMBER 24, 2023 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 07:21:12