Delhi High Court - Orders
Libra Automotives Private Limited vs Bmw India Financial Services Private ... on 24 November, 2023
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 290/2022
LIBRA AUTOMOTIVES PRIVATE LIMITED ..... Petitioner
Through: Mr. Aamir Siraj, Advocate.
versus
BMW INDIA FINANCIAL SERVICES PRIVATE LIMITED
..... Respondent
Through:
ORDER
% 24.11.2023 I.A. 23508/2023(u/S 151 of CPC on behalf of Petitioner for permission to bring on record additional documents)
1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.
2. Re-notify on 29th January, 2024.
BY ORDER (COURT MASTER) NOVEMBER 24, 2023 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/11/2023 at 07:21:12