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[Cites 0, Cited by 0] [Section 95(6)] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(6)(a) in The West Bengal Panchayat Act, 1973

(a)it shall not be necessary to hold general elections to the newly constituted Panchayat Samiti or Panchayat Samitis when the terms of office of the members of the former Panchayat Samitis within the scope and meanings of sub-section (1) of section 96, do not expire,' and