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State of Assam - Section

Section 21 in The Dibrugarh University Act, 1965

21. Post-Graduate Board.

- The Post-Graduate Board shall have the following members, namely :
(1)the Vice-Chancellor,
(2)the Rector,
(3)six persons from amongst the Professors and Heads of Departments of Post-Graduate, Departments of the University and the Heads of Departments of the Constituent Colleges, elected by the Academic Council,
(4)two members of the Acadmeic Council, who are not Professors or Heads of Departments of the University or of Constituent Colleges, elected by the Academic Council,
(5)four persons who may or may not be professors of the University, to be nominated by the Vice-Chancellor, and one member of the Examination Committee to be nominated by the Vice-Chancellor.