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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(v)"Trustee Bank" means a banking company as defined in the Banking Regulation Act, 1949 (10 of 1949).