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[Cites 0, Cited by 0] [Section 18(15)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(15)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)the investment shall not provide any rights to the person(s) which shall prevent the REIT from complying with the provisions of these regulations;