Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(1)(d) in Gujarat State Disaster Management Act, 2003 (d)ensure that all buildings and other structures in the local area comply with the specifications laid down in this behalf by the departments of Government and the Authority;