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State of Madhya Pradesh - Section

Section 10 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

10.

A copy in "Hindi" of the form of bid sheet which shall be in Form "A" the form of lease which shall be in Form "B" Schedule of tolls fixed by the Janpad Panchayat and a list of exemptions from payment of tolls allowed shall be made available for inspection at the place before the commencement of auction. If "B" class ferries are permitted to be used after the 15th October the Janpad Panchayat may extend the period during which tolls may be collected, and in such a case the amount payable by the lessee shall be enhanced in such proportion as the period of extension bears to the terms of the lease.