Section 2(1) in The Prevention Of Food Adulteration Act, 1954

[Cites 0, Cited by 171] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Prevention Of Food Adulteration Act, 1954

(1)a local area which is-

(a)a municipality, the municipal board or municipal corporation;

(b)a cantonment, the cantonment authority;

(c)a notified area, the notified area committee;