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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Manipur Municipalities Act,1994.

(3)The reservation of seats under sub-section (1) including the reservation of office of Chairperson (other than the reservation for Women) under sub-section (2) shall cease to have effect on the expiration, of the period specified in article 334 of the Constitution of India.