Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 26 September, 2022
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018 & I.A. 13794/2022
ONGC LTD. ..... Petitioner
Through: Mr. Abhishek Puri, Ms. Surbhi
Gupta, Advocates
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: Ms. Kiran Suri, Sr. Advocate
with Mr. Purvesh Buttan, Mr.
Prateek Narwal, Ms. Monika
Rathor, Advocates
19 AND
+ OMP (ENF.) (COMM.) 168/2018
CONSORTIUM OF SREE-MEIL-VNGS,
HYDERABAD ..... Decree Holder
Through: Ms. Kiran Suri, Sr. Advocate
with Mr. Purvesh Buttan, Mr.
Prateek Narwal, Ms. Monika
Rathor, Advocates
versus
ONGC LTD. ..... Judgement Debtor
Through: Mr. Abhishek Puri, Ms. Surbhi
Gupta, Advocates
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 26.09.2022 I.A. 13794/2022 (u/S 151 of CPC) in O.M.P. (COMM) 134/2018
1. This is an application on behalf of respondent/applicant for issuance of necessary directions to petitioner to return the Liquidated damages bank guarantees to respondent/applicant as directed by the Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:01.10.2022 12:13:50 Appellate Tribunal or to direct that the Liquidated Bank Guarantees shall not be encashed by petitioner in the event the respondent does not renew the Liquidated Bank Guarantees any further on its expiry.
2. Reply is stated to have already been filed on behalf of petitioner, however, the same is not on record. Let the petitioner take steps to have the same placed on record.
3. Respondent has liberty to file rejoinder, if any, before the next date of hearing.
4. List on 28.11.2022.
O.M.P. (COMM) 134/2018 & OMP (ENF.) (COMM.) 168/2018
5. The matters cannot be taken up for hearing in view of the fact that there were other final arguments batch matters that have been heard finally, due to which no time is left for hearing the present matter.
6. List on 28.11.2022.
7. It is made clear that I.A. 13794/2022 shall be decided first.
8. The date of 27.09.2022 is cancelled.
MINI PUSHKARNA, J SEPTEMBER 26, 2022 au Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:01.10.2022 12:13:50