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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Rajasthan - Subsection

Section 167(1)(c) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(c)a description of the holding, specifying the name of the village or other local area in which it is situated; and