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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(e) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(e)to inspect, and to take over, the relevant records or documents, and to ask any question necessary for obtaining any information (including diameter or depth of the well which is being, or has been, sunk, the level at which the water is, or was, struck and subsequently restored or rested, static water level, seasonal variation of water level, types of strata encountered in the sinking of the well and quality of the water), required for carrying out the purposes of this Act;