Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 45 in Himgiri Zee University Act, 2003

45. Annual Report.

(1)The annual report of the University shall be prepared under the direction of the Board of management and shall be submitted to the Board of Governors for its approval.
(2)The Board of Governors shall consider the annual report in its meeting and may approve the same with or without modification.
(3)A copy of the annual report duly approved by the Board of Governors shall be sent to Visitor and the State Government before 31 December following close of the financial year in 31 March each year.