Section 2(1)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(b)"affiliate" means -

(i)applicant's key managerial persons or any of their relatives who are key managerial persons;

(ii)a company in which the applicant or any of its key managerial persons is a member or director;

(iii)any person on whose advice, directions or instructions the applicant or any of its key managerial persons is authorized to act, except where the advice, directions or instructions are given in a professional capacity;

(iv)if the applicant is an individual, a relative of the applicant;

(v)if the applicant is a company, any company which is -

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2(1)(b) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017