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G.N.R. Babu @ S.N. Babu vs Dr. B.C. Muthappa And Ors. on 21 March, 2018

     ITEM NO.43                              REGISTRAR COURT. 2                  SECTION IV-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                       No(s).    25496/2016

     G.N.R. BABU @ S.N. BABU                                                   Petitioner(s)

                                                         VERSUS

     DR. B.C. MUTHAPPA AND ORS. & ORS.                                         Respondent(s)



     Date : 21-03-2018 This petition was called on for hearing today.



     For Petitioner(s)                      Mr. Dharm Singh,Adv.
                                            M/S. Nuli & Nuli, AOR

     For Respondent(s)                      Mr. Akshat Malpani,Adv.
                                            Mr. Bhargava V. Desai, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Respondent No.1 has already filed the counter affidavit. Service of notice is complete on the respondent No. 3 but no one has entered appearance on his behalf.

SLP has been dismissed against respondent No.2 vide order dated 15.11.2017 of the Hon'ble Judge in Chambers. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

SANJAY PARIHAR Date: 2018.03.21 16:32:43 TLT Reason: Registrar MG