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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(i) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(i)In respect of Aluminium, Copper, Lead, Nickel, Tin, [Zinc, and such other metals] [Substituted 'and Zinc' by Notification No. G.S.R. 674(E), dated 20.9.2019.], the settlement price of London Metal Exchange for the said metals available during all the days of the month shall be multiplied by the reference rate, for the day, of the Reserve Bank of India, [or any agency authorised by the Reserve Bank of India] [Inserted by Notification No. G.S.R. 674(E), dated 20.9.2019.] for the currency in which the price is obtained.