Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] Union of India - Subsection Section 197(i) in The Coal Mines Regulations, 2011 (i)the area surrounding the place of mixing for a distance of atleast 10 metres shall be kept free of rubbish, dry grass or other combustible materials;
