Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 26] [Article 243] [Constitution]

Constitution Subarticle

Article 243(f) in Constitution of India

(f)'population' means the population as ascertained at the last preceding census of which the relevant figures have been published;