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Karnataka High Court

Sri C Suresh vs Smt Kamalamma W/O Patel Thimmegowda on 9 September, 2010

Author: A.N.Venugopala Gowda

Bench: A.N.Venugopala Gowda

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 9*" DAY OF SEPTEMBER, 20:O:'j«..'_f--,_

BEFORE

THE HON'8LE MR. JUSTICE A.N,;VENi}GC);F5AVL:E7L§OV*l'L}fX  O"

WRIT PETITION NO.21S91/LEDAIOAC/Ow T   

WRIT PETITION I\:O.2I3.<3"5/2O-IO (G'M*{iCP;:).._,, 
W.P.NO.21 1 2010    A

BETWEEN:

SR1 C SURESH -. g

S/O LATE CHAMAIAH   . 

AGED ABOUT 32«TEARS  I     
R/AT OLD POST OL--fi:-'IcE_P;OA'f_>, _  ' 
NAGAMANG;A'LA'TOwI'IL_  "   g

NAGAEV1:ANGAOiLATO'T,£\.Ll}K,  . '
MANDYADISTRIC':"...V'*A-L.'   "
I '   *  PETITIONER

(BY M,'S._ N.P;IA'AIKVws.; ASSOEIATES, ADVS.)

   »v${AshA.1.AMMA
2  W/Oj_vP_A?~fEL THIMMEGOWDA
SIv|_\1CE--.v_DEAD BY HER LRS

~.{a); SMT.SUSHEELAMMA

 W/O SRI K CHOWDAPPA
AGED ABOUT 51 YEARS
R/AT OLD POST OFFICE ROAD,
NAGAMANGALA TOWN,
NAGAMANGALA TALUK.





SMT. JAYAMMA

D/O LATE C KULLAIAH
W/O SRI M S MAREYAPPA
SINCE DEAD BY HER LRS

(6)

(b)

SMT DODDATHAYAMMA
S/O SR1 L NAGARAJA ,  .. .. 
R/AT CHAMUNDESHARI FRASANNA, .. A

315* 'F' INDUSTRIAL SAE,SER..I1A:j.D STATE., " Y.  S

RAVE FACTORY ROAD, , 
VIDYARANYAPURAROAD,  
MYSORE. '  

SR1 UMASHANKAR  _
S/O LATE M "S.._MARIYAPP.A

AGED ABOU'T4"3_YE_AR;.s. ' _ 
R/AT NO.10, R  C L-AY'O'UT_.,   ' 
6TH C_ROSS,A.8T_HMAI--N,R._   -='
VIJAYANAGARA,  _ 
BANG;ALORE';,     

VSMf_I"CHANDRAf9§AN'1vA-T' _

, _W/_O DATE 3N_A!sqADE\.zAW_ 
'AGED Aé'3OUT"é}i YEA_RS

. 'R[A'F.£':-.,M'TKO"PPIix--LU VILLAGE
.KASAEsA"HOEiLI,-.., 

S  NLAGA'MA3'JAGALi3.,,TALUK.

SMT UMSADEVI M

 S/O S'RI...A.UTORAMU
'AGED ABOUT 39 YEARS
=.RJA_T SREE MANJUNATHA NILAYA

 " NvO,V11.0, GOTTIGERE EXTENSION,
3-..SEMI_ COMPLEX, RAJARAJESHWARI NAGAR

.'R_SANGALORE.

SR1 SHIVAKUMAR
S/O LATE M S MARIYAPPA
AGED ABOUT 37 YEARS
R/AT B M KOPPALU VILLAGE
KASABA HOBL1,
NAGAMANGALA TALUK.



(f) SRI M HARIPRASAD

S/O LATE M S IVEARIYAPPA
AGED ABOUT 35 YEARS
R/AT B M KOPPALU VILLAGE
KASABA HOBLI,
NAGAMANGALA TALUK.

SMT. LAKKAVVA @ LAKSHMI
W/O SR1 M D KRISHNAPPA
AGED ABOUT 55 YEARS   »

R/AT NO.4, NOW 'D' TYPE, SUGAR  'V

MANDYA CITY, 
MANDYA DISTRICT I

SRI NAGARAJU
S/O LATE KULLAIAH  --
SINCE DEAD BY HIrS_LRS,,..I""' - '

(a) SMT LAKSHMAMiV%A"..,.1" 
W/O SR: L NA_GAi?AJU_ ., - 
AGED A._BOU_T 6S'*rEA_RS.,j,_
C/O i<§CHO\:'i!D.&iPF*A " , 
_. R/'AT Om POST 1'C)_FFf..€£t":IROAD
I NA_CA.MANGALA'jTALUK.  

SR1 T<.CHOW'i5APPA .. .  
S/O'-:,ATE KU LLAIAH  
AGED"1ABOuT-50':/EA.IzS

; 'R,*AT OLD POST OEFICE ROAD,
'  N,AGA_MAN GA«LA...TALu K,

  S--R_I'K;CH'AMAPPA,
E'SIvN..CE DEAD BY HIS LR.S

A (a)  I<.PADMAMMA (IST WIFE)

" "W/O. LATE K.CHAMAPPA,
AGED ABOUT 61 YEARS,
R.AT KOLADA BEEDI,
NAGAMANGALA TALUK & TOWN.

(b) SMT C MANGALA

W/O SRI A S RAMEGOWDA
AGED ABOUT 44 YEARS



(C)

(CD

(USA

R/AT i\§O.27, SR1 RAMA INDUSTRIES
COMMERCIAL CENTER,

TARDEW ROAD

BOMBAY, MAHARASTRA STATE.

SMT BHARATHI
W/O SR1 D MARIGOWDA

AGED ABOUT 43 YEARS   .
TAX INSPECTOR, BMC '
CHANDRA LAYOUT
BANGALORE.

SMT c NALINA DEVI 

W/O SRI R RAvI:<uM_AR~._ ' 
AGED ABOLTTAO YEARS  j 
DRIVER, 8MTC;',_    '
CHANDRA LAYOUT = " '
BANGALORE,  _  '

STAT    

, W,'/'Q S--R;z';--C 'Sm/A.NAND--~ g H
' AGEDABCIJT BSTAYEARS  '
C, _ R;.AT 'T--%;uL_I»'.AN.A VIf.;LAQE'}
'MARDYA TA_LU..K .
* MANDY-A' DTSTRICT -

 SR1 C-MAH A
8/0 LATE ':4. CHAMA;:vRA

AGED ABOUT 36 YEARS

 R/AT"T<OLADA BEEDI,
NAGAMANGALA TO: JN & TALUK.

 "SVR1:'_t; SURESH
'E-..S,iGO LATE K CHAMA: PA

A " AGED ABOUT 34 YEARS
'A 'R/AT KOLADA BEEDI,

A  (h)

NAGAMANGALA TOWN & TALUK

SR1 C SARASWATHI

S/O LATE K CHAMAPPA

AGED ABOUT 34 YEARS

R/AT KOLADA BEEDI,
NAGAMANGALA TOWN & TALUK



2

.~ 'D: A

(f) SMT KAMALAMMA
2"" W/O LATE K CHAMAPPA
AGED ABOUT 50 YEARS
R/AT KOLADA BEEDI
NAGAMANGALA TOWN & TALUK.

(j) SMT. C SUEATHA _-- 
W/O SR1 3 CHANDRASHE-KARA. 
AGED ABOUT 28 YEARS  I I j;
R/AT KOLADA BEEDI   "
NAGAMANGALA 'E'O,W_N & TAI__UI<.

 = "..1..';IERESPONDENTS

(BY SR1 SANGAMESH 81 SR1 %S.._K_".'M_AN}UNAT'H.,VVAD\/5.

FOR R1(a) R2(a) to R2(f),'~~R3 arid RS; V " "

Sri S.Shekar, Adv. FOR F<4.T(a))'-. g "

W.P.NO.21591/2010' 'E':'3-- [FILED"»UNDER"'AvRTICLES 225 AND 227 READ WIT}-=5 'LJ«!N[_3--ER ARTICLE '14'*Q_F CONSTITUTION OF INDIA, PRAI-'1NG_'*TO-'Q'UASH;--AN.D_ S_ET-,»ASIDE THE ORDER DATED 28.06.2010 E=.OR..A;:;CEPTA.NCE OF"CO5/IMISSIONER REPORT AND ISSUED"D'IP..ECTIONi::,3TO'DRAW 'THEv"SKETCH REGARDING THE SHARES ALL_O'T5!'._ED_a 'TO THEPART-IES TO THE PROCEEDINGS IN F.D.P 'No.23/2008'.fO..N'.TH--E_"EILE OF CIVIL JUDGE, SENIOR DIVISION' 8:. ;I'.M.F._C. "A..'["'<.N'AGAMANGALA PRODUCED AT ANNEXURE',_I_-i"ANC-_ALLOW'_;~THE APPLICATION FILED BY THE PETITIONER.'= o* .P;NO5;.;;;m_;9_.5 2 I I 1 P 'E,I;VIli;E::j' A;

1 _ SR1. IQCI-i'A:~4APPA " SING-E«*"DEAD BY HIS LRS A' (15) SMT K PADMAMMA (IST WIFE) W/O LATE K CHAMAPPA AGED 61 YEARS R/AT KOLADA BEEDI NAGAMANGALA TALUK AND TOWN.

(lb) SMT BHARATHI W/O SRI D MARIGOWDA AGED 43 YEARS TAX INSPECTOR, BMC CHANDRA LAYOUT, BANGALORE.

(1C) SMT C NALINA DEVI AGED 40 YEARS W/O SRI R RAVIKUMAR DRIVER, BMTC, ' "

CHADHRA LAYOUT, BANGALORE, (Id) SRICMAHES-NA_, AGED 36 YEARS; .

S/O LATE KCHAI_ViAPPA " * R/A7?'_KOLAIZf;A BEEDI _ ' ' NAGAINAAIGALAITOWN' A_N'D"i"A-'.v;UK.

(ie) 'SRIj_C;.YSuRESH<}- * .... _AG_E'D'132..YE:ARS' ' 'S»/.G,LAT":E CHAMAIAH.

1. 'R/A150-?_D~ F?O'S_T FFI-CE ROAD, . ..3\EAGAI\r§Y.1XN,GAi__A'-IGWN AND TALUK MANDYA'''DIST'RICT.

; (if) SR-I _C SARASWATHI . AGED'3?...YEARS 'S50 LATE K CHAMAPPA . YR/AT KOLADA BEEDI " NA.G.AMANGALA TOWN AND TALUK ' .".~..MA.NDYA DISTRICT.

" ' PETITIONERS ~ (BY M,:s;':.N R NAIK & ASSOCIATES, ADVS.) '31 SMT KAMALAMMA I W/O PATEL THIMMEGOWDA SINCE DEAD BY HER LR.S (3) SMT SUSHEELAMMA W/O SR1 K CHOWDAPPA AGED ABOUT 51 YEARS R/AT OLD POST OFFICE ROAD, NAGAMANGALA TOWN & TALUK. SMT JAYAMMA D/O LATE c KULLAIAH ' W/O SRI M S MARIYAPPA SINCE DEAD BY HER LR.S
(a) SMT OOOOATHAYAM~M,AR.,, W/O SRI LNAGARAJ " I _ AGED ABOUT45 YEARS. ' _ R/AT CHAM'U.E\I1)ESf.'+AR,.I.PF?.ASA?~!.NA 31ST EINOuSTRIA.L~sA;~3EER »IfIND= STAGE RAVE FACTORY ROAD, ' vIOv_A'RANYAI5U RA jRO'A_ MYSORE; ' A "

SR1 urE;AsHA_N KAR AG;E_D ASOLJTAS YEARS

--. 'S/O" LATE' M .S ._M-ARIYA PA, «R/AT N'Oj;~10,~.R'Rc:---LAYOUT, A ETH C*ROT_3S,-- 8T,H MAIN, "vII'A¥Ar»IAG.ARA', BANGALORE3.

ASMT CHAAIORAMANI I g.AcsEO ABOUT 41 YEARS ' w/.O_..~LATE JNANAD EVA ' B M KOPPALU VILLAGE, ~ _ KASABA HOBLI, ' NAGAMANGALA TALUK AA (6)..

SMT UMADEVI M AGED ABOUT 39 YEARS S/O SR1 AUTORAMU R/AT SREE MANJUNATHA NILAYA, NO.10, GOTTIGERE EXTENSION, BEML COMPLEX, RAJARAJESHWARI NAGAR, BANGALORE.

(e) SRI SHIVAKUMAR AGED 37 YEARS S/O LATE M S MARIYAPPA R/AT B M KOPPALU VILLAGE, KASABA HOBLI, NAGAMANGALA TALUK.

(f) SR1 M HARIPRASAD: .4 AGED 35 YEARS ., S/O LATE M S MARIYAPPA R/AT B M KOPPALU v.:L_LA.C;E,_ KASABA HOBL1, " ' j' NAGAMANGALA TAL.UI<:_j_; 1 SMT LA:<KA.\z.vA @ AI..AKSHMVI-A ' ' AGED SSMEARS , W/O sR1iM l§'E"K_RISHNfi\PPA _' * R/AT ;\IO."A, NO--\AI D'7W._PE,, S'!JG«AP,TOWN, MANDYA " ' A' ' :~{1ANn_vA._OIS'13R.I_cI,' ' SR: N AGA'RA:-ui ' * ' * _ S/O LATE KvULL!)1\I_A"r'i__ SINCE DEAD Bvms 'LRS _; "(ea SMT. VLA'KsH'MAM MA S/ RI.._:,.....z\:AGA RAJ U AGED 65 YEARS « VC/O.._I< CHOWDAPPA " R]'~AT~~OLD POST OFFICE ROAD, ' .'.gNAGAMANGALA TALUK.

SR: K 'OHOWOAPPA "AVGAED 60 YEARS S/"SO LATE KULLAIAH R/AT OLD POST OFFICE ROAD, * NAGAMANGALA TALUK.

SMT C MANGALA AGED 44 YEARS W/O SR1 A S RAMEGOWDA SR1 RAMA INDUSTRIES, COMMERCIAL CENTER, TARDEW ROAD,BOMBAY MAHARASTRA STATE.

7. SMT ROHINIDEVI AGED 38 YEARS W/O SR1 C SHIVANAND R/AT HULIVANA VILLAGE, ._ MAN DYA TALUK I MANDYA DISTRICT.

8. SMT KAMALAMMA AGED 50 YEARS 2ND WIFE OE LATE K CHAMAPPA R/AT KOLADA EEEDI A NAGAMANGALA TOWN & '--l_'AL}..'K."

9. SMTCSUJATHA AGED 28 YEARS . - «V W/O SRIJ CHA'NDRAS:HE~KA'RA' 2. R./AT_KOLADP~..53.EEDI_ '-

NAGAMANGALA "TOWN &'T.ALUk_. ' ... RESPONDENTS W.P:N--QLL2.1S§}S/2Oi0:_'I'S FILED UNDER ARTICLES 225 AND 227 READ WITH UNDER-ARTICLE 14 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH AND SET--ASIDE THE ORDER DATED "I-.28;'e6'.2iO1o"I--EOR ACCEPTANCE OF COMMISSIONER REPORT , AND ISVSLIED DIRECTION TO DRAW THE SKETCH REGARDING _THE'>.SH_ARE'SL_ {ALLOTTED TO THE PARTIES TO THE 'PRO_CEE'DI'H.GS.fIN F.D.P NO.8/2008 ON THE FILE OF CIVIL JUDGE, _SEN_IOR DIVISION & J.M.F.C AT NAGAMANGALA PRODUCED-AT ANNEXURE H AND ALLOW THE APPLICATION FILED..BY«:_THE PETITIONERS AND CALL FOR RECORDS.

THESE PETITIONS COMING ON FOR ORDERS THIS DAY, "'TH'E"COuRT MADE THE FOLLOWING:

10
QRDER Learned counsel for the petitioners seeks .iiea:\_2'e"'--of the Court to withdraw the writ petition to impugned judgment / decree in ap_p.eiai_.4 Acting on the submission the petitioners, the writ peti'tion...stand's = L' stands reserved to the J_petitione.r:tvo_ ax/_Vai| suc'h.irern§edy as is open to them. V If an application ideiay is fiied, the i3etitioners__.r:--a§n the his-:nei'i__t qr thefltisme spent from the date of_fip_i_ign_g"" ygvrit'petitiontilii the date it is filed. '. '. Sd/if " ' W Iudgé