Section 27(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 27(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963

(e)Any person, who might be interested in participation with the proceedings concerning e-tender/e-auction/e-tender-cum-e-auction, will deposit Rupees Fifteen Thousand as fee which shall be non-refundable as prescribed and provided by the State Government.

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State of Uttar Pradesh - Subsection

Section 27(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963