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[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(1)(A) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(A)Payment of fees and allowances of the Panel lawyers appointed under Section 127-B, U.P.Z.A. & L.R. Act, 1959.