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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5)(g) in The Andhra Pradesh Value Added Tax Act, 2005

(g)[ the transactions on which VAT dealer pays tax under sub-section] [Added by Act No. 4 of 2009, w.e.f. 1-5-2009.] (8A) [or sub-section (8B)] [Inserted by Act 21 of 2011, w.r.e.f. 1-4-2005.] of Section 4 of the Act;