Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Assam - Subsection Section 7(b) in Assam Service (Discipline and Appeal) Rules, 1964 (b)Stoppage of a Government servant at an efficiency bar in the time-scale on the ground of his unfitness to cross the bar;
