Allahabad High Court
U.P. State Road Transport Corp. Thru ... vs Satish Chandra Sharma And Others on 2 April, 2014
Author: Pankaj Naqvi
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - C No. - 23785 of 2005 Petitioner :- U.P. State Road Transport Corp. Thru Regional Manager Respondent :- Satish Chandra Sharma And Others Counsel for Petitioner :- V.K. Singh Counsel for Respondent :- C.S.C.,Shyam Narain Hon'ble Pankaj Naqvi,J.
It appears that the matter survives.
List in the week commencing 05.05.2014.
Order Date :- 2.4.2014 G.S