Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(i) in The Kalyani University Act, 1981

(i)[ to initiate proposals for the establishment of any Faculty Council for post-graduate studies or any Council for undergraduate studies and to establish University Departments, institutions, centres, libraries, laboratories, workshops and museums for study and research;] [[Clause (i) first substituted by W.B. Act 12 of 1995, then again substituted by W.B. Act 17 of 1999. Previous clause (i) was as under :-