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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(3) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(3)All persons employed in the administration of this Act shall be subject to the superintendence, direction and control of the Authority and the officer or officers to whom each officer shall be subordinate shall be determined by the Authority.Chapter-V Recognition of Educational Institutions, Etc.