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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(3)(b) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)authorising any person to institute any proceedings in respect of duty or liability to which the tramway operator or its officers or other employees would not otherwise be subject.