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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2)(b) in Madras Restriction of Habitual Offenders Act, 1948

(b)the restrictions to be observed by notified offenders in respect of whom notifications or orders have been issued under Section 6 or Section 7;