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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(1)(b) in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

(b)wrongfully obtains possession of any property forming part of the undertaking of the Society which has vested in the Government or the Company under this Act, or