Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 9 in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

9. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall He against any person for anything which is done or intended to be done in good faith under this Act or any rules made thereunder.