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[Cites 0, Cited by 0] [Section 291(2)] [Section 291] [Entire Act]

Union of India - Subsection

Section 291(2)(ii) in Companies (Court) Rules, 1959

(ii)On the total amount distributed in dividend or paid to contributories, preferential creditors, and debenture-holders by the Official Liquidator, half the above percentages.