Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 16 November, 2015
1
W.P. No.3672/2015
16.11.2015
Shri Ashutosh Surana, learned Counsel for the
petitioner.
Smt. Neelam Abhyankar, learned Counsel for
the respondent/State.
Reply has been filed by the State on behalf of all six respondents.
Counsel for the petitioner prays for time. List after two weeks, as prayed.
(Mrs. S.R. Waghmare) Judge Jyoti