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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(g) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(g)“ quarter ” means a period of three months beginning from the 1st January to 31st March, from 1st April to 30th June, from 1st July to 30th September and from 1st October to 31st December in each year;