Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(1)(b) in The Jammu and Kashmir Reorganisation Act, 2019

(b)for the purpose of delimitation of Assembly and Parliamentary Constituencies, the words and figures "census held in the year 2001", wherever occurring, shall be construed as words and figures "census held in the year 2011".