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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(c) in The Punjab Animal Contagious Diseases Rules, 1953

(c)For the disposal of the carcasses -
(i)Not exceeding Rs. 5 for cartage per animal.
(ii)Not exceeding Rs. 20 for the burial of each carcass.
(iii)Not exceeding Rs. 30 for the incineration of each carcass.