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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(vii) in Punjab Urban Planning and Development Building Rules, 2018

(vii)The setting up of the Petrol pumps, Brick Kiln, Rice Sheller, Stone Crusher, Cinema, Multiplex, Economical Weaker Section Houses, Affordable Housing, Communication Towers, Iconic building, Low Density Country Homes, Housing for All, Ancient Building and any other activity not specifically mentioned in these rules, shall be governed by the respective policy guidelines / notifications / Acts/ rules / norms of the Department of Housing and Urban Development, Punjab or any other concerned department, as the case may be.