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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Pension to Indigent Artists Rules, 1976

(1)The pension shall be paid without any authority from the Accounts Officer by remittance to the pensioner by money order every month, the money order commission being borne by Government.